Madhya Pradesh High Court
Vijay Panwar vs The State Of Madhya Pradesh on 4 April, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16538 of 2022 (VIJAY PANWAR Vs THE STATE OF MADHYA PRADESH) Dated : 04-04-2022 Shri R.S. Bhadoria, learned counsel for the Petitioner .
Shri Gaurav Singh Chauhan Dy. G.A. appearing on behalf of Advocate General/State prays for and is granted time to produce the case diary.
List the matter after one week.
(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.04.05 16:36:28 IST