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State of Uttar Pradesh - Section

Section 33 in The U.P. Regulation of Cold Storages Act, 1976

33. Cold storage receipt transferable by endorsement and delivery.

- The receipt referred to in Section 32, shall, unless it is otherwise specified therein be transferable by endorsement and delivery and shall entitle the holder in due course to receive the goods specified in it as if he was the original hirer.