Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Odisha - Section Section 6 in The Orissa House Rent Control Act, 1967 6. Continuance of tenancy. - Notwithstanding anything to the contrary contained in any agreement or law no tenant shall be liable to be ejected except as provided in section 7.
