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Income Tax Appellate Tribunal - Amritsar

Shri Kashif Naseem Qureshi, Jalandhar vs Income Tax Officer Ward-1(2), ... on 21 January, 2021

I N T H E I N C O M E T A X A P P E L LA T E T R I B U N A L DIVISION BENCH, AMRITSAR (VIRTUAL COURT) BEFORE: SHRI. N.K.SAINI, VICE PRESIDENT AND SHRI N.K. CHOUDHRY, JUDICIAL MEMBER ITA No. 334/ASR/2014 Assessment Year : 2009-10 Shri Hargopal Bansal बनाम The ITO, C/o Ganesh Trading Co. Ward-1(3) Rampura Phul Bathinda थायी लेखा सं./PAN NO. AACPH0014R अपीलाथ /Appellant यथ /Respondent िनधा रती क ओर से/Assessee by : Shri Sudhir Sehgal, Advocate राज व क ओर से/ Revenue by : Shri Raman Garg, DR In ITA No. 421/ASR/2018 Assessment Year : 2015-16 M/s Bharat Milk Products (P) बनाम The DCIT, Ltd. Circle-3, A-3, Focal Point, Kotkapura Ferozepur थायी लेखा सं./PAN NO. AACCB9595Q अपीलाथ /Appellant यथ /Respondent िनधा रती क ओर से/Assessee by : Shri J.K. Gupta, Advocate राज व क ओर से/ Revenue by : Shri Raman Garg, DR In ITA No. 484/ASR/2019 Assessment Year : 2010-11 Smt. Urmila Kumari बनाम The ITO, Prop. Golden Rice Mills and Ward 3(3) Dada Cottex, New Factory Faridkot Road, Kotkapura थायी लेखा सं./PAN NO. ADBPK4092Q अपीलाथ /Appellant यथ /Respondent िनधा रती क ओर से/Assessee by : Shri J.K. Gupta, Advocate राज व क ओर से/ Revenue by : Shri Raman Garg, DR 2 In ITA No. 524/ASR/2019 Assessment Year : 2016-17 Smt. Sudha Aggarwal बनाम The Asst. CIT, 99, Choti Baradari Central Circle-2 Part-1, Jalandhar Jalandhar थायी लेखा सं./PAN NO. ADHPA7332D अपीलाथ /Appellant यथ /Respondent िनधा रती क ओर से/Assessee by : Shri S.K. Gupta, CA राज व क ओर से/ Revenue by : Shri Raman Garg, DR In ITA No. 727/ASR/2019 Assessment Year : 2016-17 Sh. Kashif Naseem Qureshi बनाम The ITO Prop. Redhill Leathers Ward-1(2) 355, Leather Complex, Jalandhar Kapurthala Road, Jalandhar थायी लेखा सं./PAN NO. AFOPN7639F अपीलाथ /Appellant यथ /Respondent िनधा रती क ओर से/Assessee by : Shr. S.K. Gupta, CA राज व क ओर से/ Revenue by : Shri Raman Garg, DR सुनवाई क तार#ख/Date of Hearing : 21/01/2021 उदघोषणा क तार#ख/Date of Pronouncement : 21/01/2021 आदे श/Order PER N.K. SAINI, VICE PRESIDENT:

All these appeals by the different assessees are directed against the separate orders of different Ld. Commissioners of Income Tax (Appeal) at various stations as per following details:
Sl.No. Appeal No. Name of Case CIT(Appeal / s ) Order dt.
1. ITA No. 334/ASR/2014 Shri Hargopal Bansal CIT(A)-, Bathinda 31/03/2014
2. ITA No. 421/ASR/2018 Bharat Milk Products CIT(A)-, Bathinda 22/05/2018
3. ITA No. 484/ASR/2019 Smr. Urmila Kumari CIT(A)-, Bathinda 13/05/2019
4. ITA No. 524/ASR/2019 Smt. Sudha Aggarwal CIT(A)-5, Ludhiana 30/05/2019
5. ITA No. 727/ASR/2019 Kashif Naseem Qureshi CIT(A)-1, Jalandhar 21/10/2019 3

2. In all the above appeals the Ld. Counsels for the Assessee or Assessees themselves furnished separate applications for withdrawal of the appeals.

3. During the course of hearing the Ld. Counsels for the Assessees submitted that since the assessees have availed the immunity scheme i.e; Vivad Se Vishwas and the Income Tax Department has issued Form No. 3 / 5, in response to the applications filed by the assessees, under section 5(1) of the Direct Tax Vivad se Vishwas Act, 2020, therefore the appeals of the assessees may be allowed to be withdrawn. The details of above said certificates are as under:

Sl.No. Appeal No. Name of Case Certificate No.
1. ITA No. 334/ASR/2014 Shri Hargopal Bansal 727628880181120
2. ITA No. 421/ASR/2018 Bharat Milk Products 865940580221220
3. ITA No. 484/ASR/2019 Smr. Urmila Kumari 793901020081220
4. ITA No. 524/ASR/2019 Smt. Sudha Aggarwal 207871420140121
5. ITA No. 727/ASR/2019 Kashif Naseem Qureshi 933018390291220

4. The Ld. DR did not object if the above appeals of the assessees are dismissed as withdrawn.

5. In view of the above the appeals of the assessees are dismissed as withdrawn.

6. In the result, appeals of the assessees are dismissed.


         Order pronounced on 21/01/2021


         Sd/-                                                               Sd/-
(N.K. CHOUDHRY)                                                        (N.K. SAINI)
JUDICIAL MEMBER                                                      VICE PRESIDENT
Dated : 21/01/2021
AG

आदे शक ितिल,पअ-े,षत/ Copy of the order forwarded to :

1. The Appellant
2. The Respondent
3. CIT
4. The CIT(A)
5. DR, ITAT, Amritsar
6. Guard File