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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 21(1)(j) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(j)Listed and unlisted non-convertible debentures/bonds issued by an Indian company in the infrastructure sector, where `infrastructure' is defined in terms of the extant External Commercial Borrowings (ECB) guidelines;