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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in The Rajasthan Civil Services (Joining Time) Rules, 1981

(4)In cases involving transfer from one station to another and also involving change of residence, the Government servant shall be allowed joining time with reference to the distance between the old headquarters and the new headquarters by direct route and ordinary mode (s) of travel indicated in the following schedule. When holiday(s) follow(s) joining time, the normal joining time may be deemed to have been extended to cover such holiday(s).
Distance between the headquarters & the newheadquarter Joining time admissible Joining time admissible where the transfernecessarily involves continuous travel by road for more than 200Km.
1,000 Km. or less 10 days 12 days
More than 1,000 Km. 12 days 15 days
More than 2,000 Km. 15 days 15 days
[Provided that when a Government servant awaiting posting orders is transferred from one station to another station and involving change of residence, the Government servant shall be allowed 4 day's joining time including journey period, irrespective of distance and mode of travel.] [Added vide F.D. Notification. No.F. 1(6) F.D.(Gr.2)/81, dated 2.2.1985.]Note: 1. Distance means actual distance charged by the Railways.