Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(2) in The Bihar State Housing Board Act, 1982

(2)The Schemes specified in clauses (a) to (d), clauses (f) to (g) of subsection (1) may provide for the construction of houses for outright sale, leasing out on rent or sale on hire purchase basis of any house so constructed.