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[Cites 0, Cited by 0] [Section 164(3)] [Section 164] [Entire Act]

State of Chattisgarh - Subsection

Section 164(3)(b) in The Chhattisgarh Municipalities Act, 1961

(b)show cause to the satisfaction of the Chief Municipal Officer or of such officer as the Council may appoint in this behalf, why he should not pay the same; or