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[Cites 0, Cited by 0] [Section 286(1)] [Section 286] [Entire Act]

State of Punjab - Subsection

Section 286(1)(a) in The Punjab Municipal Act, 1999

(a)If the person whose premises are supplied with water, neglects to pay any sum payable under Section 260 or Section 261 when due, or fails to give notice as provided in Section 283;