Bombay High Court
Lal Parmanand Kanuga vs Sheroo Parmanand Kanuga And 13 Others on 9 August, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
(14)IAL-18607-2023.doc rajshree IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION INTERIM APPLICATION (L) NO.18607 OF 2023 IN SUIT (L) NO.32571 OF 2023 Lal Parmanand Kanuga ] .. Applicant IN THE MATTER BETWEEN Lal Parmanand Kanuga ] .. Plaintiff vs. Sheroo Parmanand Kanuga & Ors. ] .. Defendants Mr.Nishant Chotani a/w Amish Gandhi i/b Maniar Srivastava Associates for the Applicant.
Ms.Sayli Shinde i/b Kartikeya & Associates for Defendant Nos.4 and 8 to 10.
CORAM : BHARATI DANGRE, J DATE : 9th August, 2023.
P.C. For effecting the settlement, some time is sought. Renotify to 23.08.2023, for "Settlement/Consent Terms".
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