Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Hind Cycles And Sen-Raleigh Limited (Nationalisation) Act, 1980 1. Short title and Commencement. - (1) This Act may be called the Hind Cycles and Sen-Raleigh Limited (Nationalisation) Act, 1980. (2)It shall be deemed to have come into force on the 15th day of October, 1980.
