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[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Goa - Subsection

Section 192(1) in Goa Prisons Rules, 2006

(1)Generally the ordinary daily routine of prisoners, shall be as follows subject to the timings fixed by the Superintendent for each item except for meals, which may be fixed in consultation with the Inspector General. Modifications and adjustment as may be necessary for different classes / categories of prisoners under these rules and on Sundays and Jail holidays may be made by the Superintendent:-(i)Early Morning- Toilet- Prayer and meditations- Opening of barracks and cells and counting of prisoners and search- Morning Ablutions and toilet- Exercises and P.T. Drill.- Cleaning of barracks, cells, yards, open spaces- Washing clothes and bath(ii)Morning- Light meals- Canjee/Tea etc.- Work allotments and work/educational classes, vocational training- Meal and rest(iii)Afternoon- Work/educational classes, vocational trainings/ /news papers, library books etc.- Toilet- Games and recreation according to institutional facilities(iv)Early evening- Wash- Evening meal- Preparation for lock-up, counting and search- Lock-up at dusk(v)Evening- Reading news papers, Library books- TV, Radio music- Meditation- To bed