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State of Jharkhand - Section

Section 12 in The Navigation Rules, 1893

12.

Navigation officers may order consignors or consignees or owners to remove their goods from the places notified as available for depositing cargo under rule 11. Goods not finally removed within a period of six days from the receipt of such order shall be liable to a charge of 25 paise per 100 maunds for each day after the expiry of the six days until finally removed.