Bombay High Court
Wind World India Ltd vs Vish Wind Infrastrukture Llp on 11 August, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 12348 OF 2023
Wind World India Ltd ....PETITIONER
V/S
Vish Wind Infrastrukture Llp ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 11th August, 2023 P.C. :
Due to paucity of time, stand over to 08/09/2023. Interim order, if any, to continue till then.
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