Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Rajasthan - Section

Section 1 in Rajasthan Societies Registration Act, 1958

1. Short title, extend and commencement.

— (1) This Act may be called the Rajasthan Societies Registration Act, 1958.
(2)It extends to the whole of the State of Rajasthan.
(3)It shall come into force on such date' as the State Government may by notification in the Official Gazette, appoint.