Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 165 in Nagaland Excise Rules 165. Levy of duty on deficiency. - Duty at the rate payable under Chapter V of the Act shall be levied on any deficiency in the weight of charas imported, as noted in the pass and as found by weighment in the district of import.
