Himachal Pradesh High Court
Deepak Verma vs . Bansi Ram & Another on 22 September, 2023
Author: Virender Singh
Bench: Virender Singh
Deepak Verma Vs. Bansi Ram & Another .
Cr. Revision No.77 of 2022 22.09.2023 Present: Mr. Prikshit Sharma, Advocate vice Mr. Vipin Pandit, Advocate, for the petitioner.
Mr. Vivek Negi, Advocate, vice Mr. Suneet Goel, Advocate for respondent No.1. Mr. Mohinder Zharaick, H.S. Rawat, & Mr. of Tejasvi Sharma, Additional Advocates General with Ms. Leena Guleria, Deputy Advocate General, for respondent No.2. rtLet order dated 1.9.2023, be complied with, within a period of six weeks from today.
List on 10th November, 2023.
(Virender Singh) Judge September 22, 2023(ps) ::: Downloaded on - 22/09/2023 20:37:39 :::CIS