Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Deepak Verma vs . Bansi Ram & Another on 22 September, 2023

Author: Virender Singh

Bench: Virender Singh

Deepak Verma Vs. Bansi Ram & Another .

Cr. Revision No.77 of 2022 22.09.2023 Present: Mr. Prikshit Sharma, Advocate vice Mr. Vipin Pandit, Advocate, for the petitioner.

Mr. Vivek Negi, Advocate, vice Mr. Suneet Goel, Advocate for respondent No.1. Mr. Mohinder Zharaick, H.S. Rawat, & Mr. of Tejasvi Sharma, Additional Advocates General with Ms. Leena Guleria, Deputy Advocate General, for respondent No.2. rtLet order dated 1.9.2023, be complied with, within a period of six weeks from today.

List on 10th November, 2023.

(Virender Singh) Judge September 22, 2023(ps) ::: Downloaded on - 22/09/2023 20:37:39 :::CIS