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State of Uttar Pradesh - Section

Section 26 in The U.P. Cane Development Department Ministerial Service Rules, 1978

26. Criteria for crossing efficiency Bars.

- No person shall be allowed to cross:-
(1)the first efficiency bar, unless his work and conduct are found satisfactory and unless his integrity is certified; and
(2)the second efficiency bar unless he is found to have worked steadily and to the best of his ability, his work and conduct are found to be satisfactory and, in the case of persons other than stenographers, has acquired adequate knowledge of office regulations and procedure, and unless his integrity is certified.