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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(1) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(1)The Chancellor shall, as soon as may, be after the first Vice-Chancellor is appointed under the second proviso to sub-section (4) of section 13, take action to constitute the Board of management.