Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 32 in The Punjab Distillery Rules, 1932

32.

A distillery may remain open for work on a Sunday or holiday gazetted under Negotiable Instruments Act, or a Saturday when is a holiday or any other holiday in Government offices excluding those specified below in the rule provided notice is given to the Distillery Inspector at least 24 hours before the Sunday or any of the holiday in question and a fee of Rs. 15 per day or part of a day is paid to Government. If a distillery remains open for work after due notice to the Distillery Inspector on any of the holidays specified below, the fee payable to Government for such holiday shall be double the ordinary fee :-