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State of Tamilnadu - Section

Section 142 in Tamil Nadu Panchayats Act, 1994

142. Obligation to give information of smallpox or cholera.

- Where an inmate of any dwelling place is suffering from smallpox or cholera, the head of the family to which the inmate belongs and, in default, the occupier or person in charge of such place, shall give intimation of the fact to the Commissioner or the Village Administrative Officer with the least possible delay.