Delhi High Court - Orders
Rajesh @ Gutka vs State Of Nct Of Delhi on 28 March, 2026
Author: Navin Chawla
Bench: Navin Chawla
$~12(02.03.2026)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 370/2004
RAJESH @ GUTKA .....Appellant
Through: Mr.Rishi Malhotra, Sr. Adv.
with Ms.Ansuiya, Mr.Shivansh
Maini, Advs.
versus
STATE OF NCT OF DELHI .....Respondent
Through: Mr.Aman Usman, APP with
Mr.Manvendra Yadav, Adv.
SI Sandeep Yadav, PS-Vasant
Kunj(North).
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 28.03.2026
1. Though this matter was listed on 02.03.2026, in terms of Circular No. 64/G-4/Genl.-I/DHC dated 27.02.2026, the same is being listed up today.
2. The Hon'ble Division Bench could not assemble today as Hon'ble Mr. Justice Ravinder Dudeja is not available as the Hon'ble Judge is attending the "North Zone-I Regional Conference" at Chandigarh.
3. List on 16th April, 2026.
BY ORDER (COURT MASTER) MARCH 28, 2026/Arya This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/03/2026 at 22:10:42