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Delhi High Court - Orders

Rajesh @ Gutka vs State Of Nct Of Delhi on 28 March, 2026

Author: Navin Chawla

Bench: Navin Chawla

                  $~12(02.03.2026)
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +    CRL.A. 370/2004
                       RAJESH @ GUTKA                            .....Appellant
                                       Through: Mr.Rishi Malhotra, Sr. Adv.
                                                with Ms.Ansuiya, Mr.Shivansh
                                                Maini, Advs.

                                                          versus

                            STATE OF NCT OF DELHI                                          .....Respondent
                                          Through:                            Mr.Aman Usman, APP with
                                                                              Mr.Manvendra Yadav, Adv.
                                                                              SI Sandeep Yadav, PS-Vasant
                                                                              Kunj(North).

                            CORAM:
                            HON'BLE MR. JUSTICE NAVIN CHAWLA
                            HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                            ORDER

% 28.03.2026

1. Though this matter was listed on 02.03.2026, in terms of Circular No. 64/G-4/Genl.-I/DHC dated 27.02.2026, the same is being listed up today.

2. The Hon'ble Division Bench could not assemble today as Hon'ble Mr. Justice Ravinder Dudeja is not available as the Hon'ble Judge is attending the "North Zone-I Regional Conference" at Chandigarh.

3. List on 16th April, 2026.

BY ORDER (COURT MASTER) MARCH 28, 2026/Arya This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/03/2026 at 22:10:42