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[Cites 0, Cited by 0] [Section 28D(2)] [Section 28D] [Entire Act]

State of Maharashtra - Subsection

Section 28D(2)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and