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State of Uttar Pradesh - Section

Section 21 in U.P. Co-operative Dairy Federation and Milk Unions Centralised Service Rules, 1984

21. Dearness and other Allowances.

- The members of the Service shall be entitled to dearness, house rent, medical, travelling and other allowances at the rates and the conditions as applicable to the employees of the Federation just before the enforcement of these rules or as may be decided by the Committee from time to time.