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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Meghalaya - Subsection

Section 5(2) in The Meghalaya Adaptation of Laws Order (No. 3), 1973

(2)Reference by its Short title to any such law as is referred to in sub-paragraph (1) in any other law shall be construed as references to such law as amended by that sub-paragraph.