Section 15 in The Actuaries (Procedure For Enquiry Of Professional And Other Misconduct) Rules, 2008
15. Report of the committee .-(1) On arriving at a finding under sub-rule (19) of rule 14, the committee shall submit its report to the Council as provided under sub-section (2) of section 26 of the Act.
(2)Where the Council refers the report to the committee with a direction for further enquiry under in sub-section (2) of section 29 of the Act, the committee shall make such enquiry and submit its report to the Council.
