Patna High Court - Orders
M/S Ramnandi Automobiles Private ... vs State Bank Of India & Anr on 13 September, 2018
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1257 of 2017
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M/s Ramnandi Automobiles Private Limited
.... .... Petitioner/s
Versus
Authorized officer, State Bank of India & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7584 of 2017
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Sri Akhouri Gopal
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4146 of 2017
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M/s Ramnandi Automobiles Private Limited
.... .... Petitioner/s
Versus
State Bank of India & Anr
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.1257 of 2017)
For the Petitioner/s : Mr. Arbind Kumar Jha
For the Respondent/s : Mr. Kaushlendra Kumar Sinha
(In CWJC No.7584 of 2017)
For the Petitioner/s : Mr. Arbind Kumar Jha
For the Respondent/s : Mr. Manish Kumar- Gp4
(In CWJC No.4146 of 2017)
For the Petitioner/s : Mr. Arbind Kumar Jha
For the Respondent/s : Mr. S.D Sanjay (Addl. Soc. Gen.)
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
7 13-09-2018List on 01.11.2018 at 3.15 pm for final disposal.
(Mohit Kumar Shah, J) rinkee/-
U Patna High Court CWJC No.1257 of 2017 (7) dt.13-09-2018 2/2