Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(vii) in The Rajasthan Minor Mineral Concession Rules, 1986

(vii)Except otherwise provided in clause (i) to (vi) above, all other provisions of these rules shall apply for grant of mining lease for mineral marble.