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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(i) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(i)"Gram Sabha" means the body constituting the persons registered in the electoral roll relating to any village falling within the area of a Panchayat at village level;