Calcutta High Court (Appellete Side)
Apu Bej vs State Of West Bengal & Ors on 21 January, 2022
Author: Saugata Bhattacharyya
Bench: Saugata Bhattacharyya
S/L 67
21.01.2022
Court. No. 15
suvayan
WPA 6887 of 2020
With
IA No: CAN 1 of 2020 (Old No: CAN 5965 of 2020)
APU BEJ
Vs.
State of West Bengal & Ors.
(Through video conference)
Mr. Bikram Banerjee
...for the petitioner.
Mr. Biswaroop Bhattacharya
Mr. Emon Bhattacharya
...for the respondent no.4.
Mr. Sutanu Kr. Patra Ms. Supriya Dubey ...for the SSC.
Since the application being CAN 1 of 2020 (Old No:
CAN 5965 of 2020) is disposed of vide order dated 29th September, 2020 by a co-ordinate Bench no order needs to be passed on this application. Department is directed to treat this application as disposed of.
The connected writ petition shall retain its own position in the list under the heading "Hearing".
(Saugata Bhattacharyya, J.)