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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(11) in Companies (Share Capital and Debentures) Rules, 2014

(11)[ Nothing contained in this rule shall apply to rupee denominated bonds issued exclusively to overseas investors in terms of A.P. (DIR Series) Circular No. 17 dated September 29, 2015 of the Reserve Bank of India.] [Inserted by Notification No. 791(E), dated 12.8.2016 (w.e.f. 31.3.2014).]