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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Narcotics Drugs And Psychotropic Substances (National Fund For Control Of Drug Abuse) Rules, 2006

(a)"Act" means the Narcotic Drugs and Psychotropic Substances Act, 1985 (61 of 1985);