Patna High Court - Orders
Lal Babu Singh vs Seema Devi on 7 August, 2012
Patna High Court CWJC No.8956 of 2010 (2) dt.07-08-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8956 of 2010
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Lal Babu Singh S/O Ramdeo Singh R/O Vill.- Hingulahar, P.S.- Sathi,
Distt.- West Champaran At Bettiah
.... .... Petitioner/s
Versus
Seema Devi W/O Lal Babu Singh R/O Vill.- Hingulahar, P.S.- Sathi,
Distt.- West Champaran At Bettiah, D/O Bechan Singh, R/O Vill.-
Katahari, P.S.- Sathi, Distt.- West Champaran
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ajay K.Singh
Mr. Rakesh Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SAMARENDRA
PRATAP SINGH
ORAL ORDER
2 07-08-2012Learned counsel appearing for the petitioner prays to withdraw the writ petition.
Prayer is accorded.
The writ petition is permitted to be withdrawn. Shashi./- (Samarendra Pratap Singh, J)