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[Cites 0, Cited by 0] [Section 110A] [Entire Act]

State of Rajasthan - Subsection

Section 110A(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(2)Unless the Speaker otherwise directs, not more than five resolutions (in addition to any resolution which is outstanding under the proviso to Rule 26) shall be set down in the list of business for any day.]