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Orissa High Court

Anita Sahu And Others vs State Of Orissa And Others .... Opp. ... on 26 March, 2021

Author: B. P. Routray

Bench: B. P. Routray

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       W.P.(C) -PIL No.755 of 2017


                       Anita Sahu and Others              ....            Petitioner
                                                     Mr. K.P.Mishra, Sr. Advocate
                                                -versus-
                       State of Orissa and Others         ....         Opp. Parties


                             CORAM:
                             THE CHIEF JUSTICE

JUSTICE B. P. ROUTRAY Order No. ORDER 26.03 2021

04. None appears for the Petitioners.

The writ petition is dismissed for non-prosecution.

(Dr. S. Muralidhar) Chief Justice ( B.P. Routray) Judge K.Majhi/M.Panda