Orissa High Court
Anita Sahu And Others vs State Of Orissa And Others .... Opp. ... on 26 March, 2021
Author: B. P. Routray
Bench: B. P. Routray
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) -PIL No.755 of 2017
Anita Sahu and Others .... Petitioner
Mr. K.P.Mishra, Sr. Advocate
-versus-
State of Orissa and Others .... Opp. Parties
CORAM:
THE CHIEF JUSTICE
JUSTICE B. P. ROUTRAY Order No. ORDER 26.03 2021
04. None appears for the Petitioners.
The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice ( B.P. Routray) Judge K.Majhi/M.Panda