Calcutta High Court (Appellete Side)
Sc W. P. No. 24144 (W) Of 2010 Prasun Kanti ... vs With Union Of India & Ors on 12 July, 2013
Author: Dipankar Datta
Bench: Dipankar Datta
1
29 12.7.13
SC W. P. No. 24144 (W) OF 2010 Prasun Kanti Mandal
- vs.-
with Union of India & Ors.
W. P. No. 20764 (W) OF 2012 Sri Kanchan Kumar Sarkar
& Anr.
- vs.-
Union of India & Ors.
-------------
Mr. Debapriya Gupta Ms. Sucharita Biswas Ms. Abha Alley.
....For the Petitioner in W.P. No.24144 (W) of 2010 Mr. Jagadish Chandra Das Mr. Binoy Kumar Das ....For the Petitioner in W.P. No. 20764 (W) of 2012 Mr. Manwendra Singh Yadav ......For the I.O.L. In view of the assignment order dated 8th May, 2013, these writ petitions are required to be heard by the regular Bench taking up residuary matters.
I have no determination to take up residuary matters now.
The writ petitions stand released from the list with liberty to the petitioners to move the appropriate Bench.
(Dipankar Datta,J.)