Madhya Pradesh High Court
The State Of Madhya Pradesh vs Tukaram on 24 September, 2014
1 Miscellaneous Criminal Case No.7387/2014 24.09.2014
Shri B.L. Yadav, learned Deputy Advocate General for the petitioner/ State.
Let the record of the trial Court be requisitioned. (Shantanu Kemkar) (Jarat Kumar Jain) Judge Judge rcp