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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Tukaram on 24 September, 2014

1

Miscellaneous Criminal Case No.7387/2014
24.09.2014

Shri B.L. Yadav, learned Deputy Advocate General for the petitioner/ State.

Let the record of the trial Court be requisitioned. (Shantanu Kemkar) (Jarat Kumar Jain) Judge Judge rcp