Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Jammu-Kashmir - Subsection Section 6(1)(b) in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir] (b)in the case of any other person, of the authority competent to remove him from his office.