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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(5)(iv) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(iv)All institutions under the Act shall make provision of first aid kit, fire extinguishers in kitchen, dormitories, store rooms, counselling room, periodic review of electrical installations, proper storage and inspection of articles of food stuffs, stand-by arrangements for water storage and emergency lighting.