Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)Vacant space shall be maintained with the following distances for all time for storage shed used for the storage of liquified petroleum gas cylinder between any building, public space, public road or any adjoining property which may be built upon and the said storage shed.Minimum Distances Required for Storage Shed of Liquified Petroleum Gas CylindersTable-10
Quantity of Compressed Gas in cylinders (Kg.) Minimum distance to be kept clear (meters)
0-100 1
101-1000 3
1001-4000 5
4001-8000 7
8001-12000 9
12001-30,000 12
Over 30,300 15