Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Jharkhand - Subsection Section 88(2) in Bihar Factories Rules, 1950 (2)If a worker loses his Leave Book, the Manager shall provide him with another copy on the payment of fifty paise and shall complete it from his record.
