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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(1)(a) in The Calcutta Improvement Act, 1911

(a)the number and grades of the clerks and other officers and servants [who] [Word substituted and clause (ai) inserted by W. B. Act 32 of 1955.] he considers should be maintained for carrying on the business of the Tribunal,