Section 2(1)(iii) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

(iii)"Committee of Engineering Common Entrance Test-For Diploma Holders" means the committee empowered to conduct Engineering Common Entrance Test-For Diploma Holders and to prepare the merit list of the candidates as per the marks obtained in the above test for enabling admission into second year of Under Graduate Engineering, Pharmacy and Architecture Courses.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003