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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(2)to advise the Government on matters of policy relating to secondary and higher secondary education in general and on the following matters in particular: -
(a)ensuring a uniform pattern of education;
(b)maintaining of a uniform standard of education in secondary and higher secondary schools;
(c)co-ordination between the national policies and the policies of the territory in respect of secondary and higher secondary education;
(d)co-ordination between primary, secondary, higher secondary and university education.