Supreme Court - Daily Orders
Smt. Kewala Devi And Anr. vs Krishna Devi And Anr. on 11 July, 2017
Bench: Ranjan Gogoi, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.1236 OF 2017
IN
CIVIL APPEAL NO.409 OF 2017
KEWALA DEVI & ANR. ...PETITIONER(S)
VERSUS
KRISHNA DEVI & ANR. ...RESPONDENT(S)
O R D E R
This review petition has been filed against the order dated 13th January, 2017 whereby the appeal was allowed.
We have perused the review petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 13th January, 2017 is made out. Consequently, the review petition is dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(ASHOK BHUSHAN)
NEW DELHI
JULY 11, 2017
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2017.07.12
07:24:07 IST
Reason:
CHAMBER MATTER SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO.1236 OF 2017 IN CIVIL APPEAL NO.409 OF 2017 KEWALA DEVI & ANR. ...PETITIONER(S) VERSUS KRISHNA DEVI & ANR. ...RESPONDENT(S) Date : 11-07-2017 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)