- The Adhyaksha shall:-(a)regulate the meetings of the Zilla Panchayat;(b)be responsible for the maintenance or record and registers of the Zilla Panchayat.(c)exercise supervision and over the act done and action taken by the members of the Zilla Panchayat and such officers and such other employees whose services may be place at the disposal of the Zilla Panchayat by the State Government.(d)operate jointly with the Sachiva of the Zilla Panchayat the Fund of the Zilla Panchayat including authorization of payment of refunds;(e)cause to issue receipts under his signature or signature of Sachiva for sums of money received by him for and on behalf of the Zilla Panchayat;(f)cause preparation of all statements and reports required under this Act;(g)exercise such other powers,perform such other functions and discharge such other duties as the Zilla Panchayat may, by general or special resolution, direct or as the State Government may, by order specify;Provided that the Adhyaksha shall not exercise such powers perform such functions or discharged such uties as may be required by the rules made under this Act to be excercised,performed or discharged by the Zilla Panchayat at a meeting.
