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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

(3)The Committee may visit and inspect such centre, establishment or institution within the area of the panchayat village. The Chairman of the Committee shall intimate in writing to the Head of the Centre establishment or institution three days in advance indicating the date, time and purpose of visit or inspection.