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[Cites 0, Cited by 0] [Section 242(3)] [Section 242] [Entire Act]

Union of India - Subsection

Section 242(3)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)approach signals shall not be taken 'OFF' for a train unless the train has been brought to a stop at the first Stop signal, except in cases where the Loco pilot has been issued with a Caution Order at a station in rear, informing him of the obstruction and the details thereof; and