Madhya Pradesh High Court
Manoj Pal vs State Of M.P. on 17 August, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-25923-2020 The High Court Of Madhya Pradesh MCRC-25923-2020 (MANOJ PAL Vs STATE OF M.P.) 2 Jabalpur, Dated : 17-08-2020 Heard through Video Conferencing. Shri Vishal Daniel, Advocate for applicant. Shri Anvesh Shrivastava, Panel Lawyer for State prays for some time to call for the report regarding criminal antecedents of the applicant from Maharashtra.
List after two weeks as prayed.
(VISHAL DHAGAT)
JUDGE
amit
Signature
SAN Not
Verified
Digitally signed by
AMIT JAIN
Date: 2020.08.18
12:15:16 IST