Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

NCT Delhi - Subsection

Section 84(4)(l) in The Delhi Value Added Tax Act, 2004

(l)the rate of tax that is payable on a sale or import of goods and the classification of the goods under the Schedules;